Andhra Pradesh High Court - Amravati
M/S.Moonlight Poultry Farm vs The Union Bank Of India on 2 August, 2022
Author: C.Praveen Kumar
Bench: C.Praveen Kumar
AVAT! SS AR, SH OAT AN Bt wee Fe" he ben SS aed Sat Saas ES Thane Me ad Soin my RAVEEN AUSIAR a At, ey Oa c i )JSUST JASERNAR RAO E TARLADSA RA RY JUSTIC 8 & 3 = BS THE HONQURA Use 3 + x oe TINO one WRIT PE ao Pa sers Shot Eh wien 24 4 Le : hae is ca E "oe O74 feee. re Bove . oN. eden pong. ged ee ES CEE. wee, x = Sahveay: q. 2 3 4 * wre, yp , % . bat Eh, ge tos, wipes of z oat a Res S ate '& ¥ Ges y $ $ a fan of WO Aah Res <r Be xe a th SS rect ff i S As Leos LOK 30 ° x AND: \ fa, gets Age athe ya Sah E rs a fevert & oy bes 4 "ere, sipee wa "a Wits a Veet, % hee Kal or fre, Kee, ie vA % "eS he A "8, ' a ibd ba peeen 63 wh ime bees ws 'et fad og ced ee tiie teee , a then 3 vite We Sos 6 te ee Be ee Se x 0G toh ben, Order g < 2 grved for orders. ASSERT fA NWO: 2 OF > f po ie be oy Me G eh ae ue we iy # oe ONE af : we HIQKR GOURT GPRA & TRE J DATEOW2 OO WII ORDER
WP No. T8580 af S082