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[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of Tamilnadu - Subsection

Section 58(1) in Periyar University Act, 1997

(1)Every person who, immediately before the notified date, is serving in connection with the affairs of the Chennai University in the University Centre at Salem shall, as from the said data, become an employee of the Periyar University and shall cease to be an employee of the Chennai University.