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[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Chattisgarh - Subsection

Section 63(5) in The Chhattisgarh Vishwavidyalaya Adhiniyam, 1973

(5)"[Associate Professor] [Substituted 'Reader' by C.G. Act No. 10 of 2011, dated 3.5.2011.] and [Assistant Professor] [Substituted 'Lecturer' by C.G. Act No. 10 of 2011, dated 3.5.2011.]" in a College, shall respectively mean person appointed as [Associate Professor] [Substituted 'Reader' by C.G. Act No. 10 of 2011, dated 3.5.2011.] or [Assistant Professor] [Substituted 'Lecturer' by C.G. Act No. 10 of 2011, dated 3.5.2011.] in an affiliated College on a scale of pay not lower than that approved by the State Government for [Associate Professor] [Substituted 'Reader' by C.G. Act No. 10 of 2011, dated 3.5.2011.] or [Assistant Professor] [Substituted 'Lecturer' by C.G. Act No. 10 of 2011, dated 3.5.2011.] in a College as the case may be, and the expression "[Assistant Professor] [Substituted 'Lecturer' by C.G. Act No. 10 of 2011, dated 3.5.2011.]" includes the person appointed prior to the 13th day of January, 1978 as Assistant Professor,