Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 80] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 80(2) in The Jammu and Kashmir Electricity Act, 2010

(2)The fund shall be applied for meeting, -
(a)the salary, allowances and other remuneration of Chairperson, Members, Officers and other Employees of the Commission;
(b)the expenses of the Commission in discharge of its functions under section 71;
(c)the expenses on objects and for purposes authorized by the Act.