Calcutta High Court
Itd Cementation India Limited vs Hindustan Steel Works Construction ... on 28 February, 2017
Author: Soumen Sen
Bench: Soumen Sen
ORDER SHEET
GA No.2876 of 2015
With
CS No.268 of 2014
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
ITD CEMENTATION INDIA LIMITED
Versus
HINDUSTAN STEEL WORKS CONSTRUCTION LTD. & ANR.
BEFORE:
The Hon'ble JUSTICE SOUMEN SEN
Date : 28th February, 2017.
Appearance:
Mr. Ajoy Krishna Chatterjee Sr. Adv.
Mr. Shiladitya Bose, Adv.
The Court: Leave is given to file a supplementary affidavit by the defendant no.1.
The supplementary affidavit filed in Court is taken on record. Affidavit in opposition to the supplementary affidavit may be filed within two weeks from date. The matter stands adjourned for three weeks.
(SOUMEN SEN, J.) sp/