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Calcutta High Court

Itd Cementation India Limited vs Hindustan Steel Works Construction ... on 28 February, 2017

Author: Soumen Sen

Bench: Soumen Sen

                                    ORDER SHEET
                                  GA No.2876 of 2015
                                         With
                                  CS No.268 of 2014

                          IN THE HIGH COURT AT CALCUTTA

                          Ordinary Original Civil Jurisdiction

                                    ORIGINAL SIDE




                          ITD CEMENTATION INDIA LIMITED

                                         Versus

              HINDUSTAN STEEL WORKS CONSTRUCTION LTD. & ANR.




  BEFORE:

  The Hon'ble JUSTICE SOUMEN SEN

Date : 28th February, 2017.

Appearance:

Mr. Ajoy Krishna Chatterjee Sr. Adv.
Mr. Shiladitya Bose, Adv.
The Court: Leave is given to file a supplementary affidavit by the defendant no.1.
The supplementary affidavit filed in Court is taken on record. Affidavit in opposition to the supplementary affidavit may be filed within two weeks from date. The matter stands adjourned for three weeks.
(SOUMEN SEN, J.) sp/