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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(1) in Paradip Port Harbour Craft Rules 1967

(1)The licence of every harbour craft shall be kept in the possession of the tindal. Who shall produce the licence whenever called upon to do so by the Deputy Conservator or by any person duly authorised by the Deputy Conservator in that behalf.