Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 15 in The United Provinces District Boards Primary Education Act, 1926 15. Fines to be credited to boards fund. - All sums realised [* * *] [Omitted by the A.O. 1950.] by way of composition under the provisions of this Act shall be credited to the board's fund.
