Supreme Court - Daily Orders
Cit vs N.K Malpani on 10 January, 2014
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ITEM NO.27 COURT NO.2 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil)....../2013
CC 22544/2013
(From the judgement and order dated 08/03/2013 in ITA No.2556/2011 of The
HIGH COURT OF BOMBAY)
CIT Petitioner(s)
VERSUS
N.K MALPANI Respondent(s)
With IA No.1 ( c/delay in filing SLP and office report )
Date: 10/01/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE R.M. LODHA
HON’BLE MR. JUSTICE SHIVA KIRTI SINGH
For Petitioner(s) Mr. Gourab Banerji, ASG
Mr. Sahil Tagotra, Adv.
Mr. Rahul Kaushik, Adv. for
Mrs Anil Katiyar,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Issue notice on the applications for condonation of delay and so also special leave petition.
Connect with S.L.P. (C) No. S.L.P (C) No. 19924 of 2012.
|(Pardeep Kumar) | |(Renu Diwan) | |AR-cum-PS | |Court Master |