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Supreme Court - Daily Orders

Cit vs N.K Malpani on 10 January, 2014

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ITEM NO.27                  COURT NO.2             SECTION IIIA


              S U P R E M E    C O U R T   O F    I N D I A
                            RECORD OF PROCEEDINGS

Petition(s) for Special Leave to Appeal (Civil)....../2013
                                               CC 22544/2013

(From the judgement and order     dated 08/03/2013 in ITA No.2556/2011   of   The
HIGH COURT OF BOMBAY)


CIT                                                  Petitioner(s)

                   VERSUS

N.K MALPANI                                          Respondent(s)

With IA No.1 ( c/delay in filing SLP and office report )


Date: 10/01/2014    This Petition was called on for hearing today.


CORAM :
          HON’BLE MR. JUSTICE R.M. LODHA
          HON’BLE MR. JUSTICE SHIVA KIRTI SINGH

For Petitioner(s)          Mr. Gourab Banerji, ASG
                           Mr. Sahil Tagotra, Adv.
                           Mr. Rahul Kaushik, Adv. for
                        Mrs Anil Katiyar,Adv.

For Respondent(s)

             UPON hearing counsel the Court made the following
                                 O R D E R

Issue notice on the applications for condonation of delay and so also special leave petition.

Connect with S.L.P. (C) No. S.L.P (C) No. 19924 of 2012.


|(Pardeep Kumar)                           | |(Renu Diwan)                          |
|AR-cum-PS                                 | |Court Master                          |