Supreme Court - Daily Orders
M/S Jindal Steel And Power Ltd (Jspl) vs Central Bureau Of Investigation on 6 February, 2020
Bench: N.V. Ramana, Sanjiv Khanna, Krishna Murari
ITEM NO.801 COURT NO.2 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s).923/2020
M/S JINDAL STEEL AND POWER LTD (JSPL) Petitioner(s)
VERSUS
CENTRAL BUREAU OF INVESTIGATION & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.19887/2020-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT)
Date : 06-02-2020 This petition was mentioned today.
CORAM :
HON'BLE MR. JUSTICE N.V. RAMANA
HON'BLE MR. JUSTICE SANJIV KHANNA
HON'BLE MR. JUSTICE KRISHNA MURARI
For Petitioner(s) Mr. Ajit Sinha, Sr.Adv.(Mentioned by)
Ms. Gurpreet S. Parwanda, Adv.
Mr. Jayant Mohan, AOR
Mr. Akshay Sahni, Adv.
Ms. Meenakshi Chatterjee, Adv.
Mr. Ankur Chawla, Adv.
For Respondent(s)
UPON being mentioned the Court made the following
O R D E R
List along with D.No.38221 of 2019.
(SATISH KUMAR YADAV) (RAJ RANI NEGI)
AR-CUM-PS ASSISTANT REGISTRAR
(NB: SLP(Crl.)No.923/2020 is stated to be listed on 10.02.2020) Signature Not Verified Digitally signed by SATISH KUMAR YADAV Date: 2020.02.06 14:45:58 IST Reason: