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[Cites 0, Cited by 0] [Section 131(2)] [Section 131] [Entire Act]

State of Haryana - Subsection

Section 131(2)(ix) in Haryana Co-operative Societies Act, 1984

(ix)to proportion of individuals and societies in the constitution of the committee of management and the general body of a co-operative society of which another co-operative society is a member;