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[Cites 0, Cited by 0] [Section 71] [Entire Act]

State of Tamilnadu - Subsection

Section 71(4) in Tamil Nadu Pension Rules, 1978

(4)The Government dues which remain unrealised within the period referred to in clause (a) of sub-rule (3) and such other dues, the claim for which is received after that period shall be recoverable from the retired Government servant.Chapter - VIII Sanction of Family Pension and Death-Cum-Retirement Gratuity in Respect of Government Servant Dying While in Service.