Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Meghalaya - Subsection Section 2(l) in Meghalaya Regulation of the Game of Arrow Shooting and the Sale of Teer Tickets Act, 2018 (l)"Person" means an individual and includes a bookmaker and a permit holder;
