Bombay High Court
The Leprosy Mission Turst Cni Bhavan, ... vs Mrs. Priya Deshmukh, Education ... on 13 January, 2026
Author: Mukulika Shrikant Jawalkar
Bench: Mukulika Shrikant Jawalkar
904-cp359.25.odt 1/2
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR.
CONTEMPT PETITION No.359 OF 2025
IN
WRIT PETITION No.2389 OF 2025
(The Leprosy Mission Trust India, New Delhi, through its President/Secretary and another
Vs. Mrs. Priya Deshmukh, Education Officer (Secondary), Zilla Parishad, Amravati)
__________________________________________________________________________
Office Notes, Office Memoramda of Coram,
appearances, Court's orders of directions Court's or Judge's orders.
and Registrar's Orders.
Mr. S.S. Shingane, Advocate for Petitioners.
CORAM : SMT. M.S. JAWALKAR AND
NANDESH S. DESHPANDE, JJ.
DATE : 13th JANUARY, 2026.
1. Heard Mr. S.S. Shingane, learned counsel for the petitioners.
2. He submits that the order passed on 2.5.2025 in Writ Petition No.2389/2025 directed the respondent - Education Officer (Secondary), Zilla Parishad, Amravati to decide the grievances as canvassed by the petitioners within a period of eight weeks from the date of appearance. He further submits that on 5.6.2025 the petitioner in pursuance to the order of this Court appeared and submitted written submissions. However, the claim as directed by this Court vide order referred supra has not been decided as yet. He, therefore, submits that prima facie contempt of order of this Court is committed.
3. In that view of the matter, issue notice to the respondents/contemptnor, returnable on 11th February, 2026.
4. Petitioners are permitted to serve respondents by all modes of service as permissible in law.
904-cp359.25.odt 2/25. The counsel for the petitioners to file affidavit of service of respondents on record till next date.
(NANDESH S. DESHPANDE, J.) (SMT. M.S. JAWALKAR, J.) Wadode Signed by: Mr. Devendra Wadode Designation: PS To Honourable Judge Date: 14/01/2026 17:43:08