Section 2(1)(b) in The Orissa Essential Foodstuffs (Prevention of Hoarding and Requisitioning of Stocks) Order, 1974

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(b)"Collector" means an Officer appointed as such to remain in charge of any of the revenue districts of the State;

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