Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 133] [Entire Act] NCT Delhi - Subsection Section 133(5) in The Delhi School Education Rules, 1973 (5)The managing committee of an aided school shall not refuse admission of any student who is assigned to that school under the admission plan.
