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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Assam - Subsection

Section 3(b) in Assam Venture Madrassa Educational Institutions (Provincialisation of Services) Act, 2011

(b)"Director of Madrassa Education" means Director of Madrassa Education, Assam and includes Deputy Director, Additional Director or Assistant Director of Madrassa Eduction, Assam;