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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Karnataka - Subsection

Section 9(d) in Universities of Agricultural Sciences Act, 2009

(d)any teacher or other employee of the University of Agricultural Sciences, Dharwad who desires to get transferred to the University of Agricultural Sciences, Raichur may within ninety days or within such further period not exceeding six months as the State Government may by order direct, from the date of commencement of this Act apply to the State Government for transfer to the University of Agricultural Sciences, Raichur and the decision of the State Government thereon shall be final;