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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(j) in Flight and Maritime Connectivity Rules, 2018

(j)"Long Distance Charging Area (LDCA)" means one of the several areas, into which the country is divided and declared as such for the purpose of charging for trunk calls;