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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Andhra Pradesh - Subsection

Section 12(2)(iv) in National Academy of Legal Studies and Research University Act, 1998

(iv)to manage and regulate the finances, accounts, investments, properties, business and all other administrative affairs of the University and for tha purpose, constitute committees and delegate the powers to such committees or such officers of the University as it may deem fit;