Andhra Pradesh High Court - Amravati
Mallu Sushmitha vs Mallu Ravi Kumar Reddy on 3 August, 2021
Author: J. Uma Devi
Bench: J. Uma Devi
HIGH COURT OF ANDHRA PRADESH::AMARAVATI
MAIN CASE No: Tr.C.M.P.No. 133 OF 2021
PROCEEDINGS SHEET
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NOTE
No. DATE ORDER
01. 03.08.2021 JUD,J
Notice to the respondent.
Post on 20-08-2021.
In the meantime, the counsel for the petitioner is permitted to take out personal notice to the respondent by registered post with acknowledgment due and file proof of service.
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JUD,J
TSNR
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NOTE
No. DATE ORDER