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State of Sikkim - Section

Section 35 in Sikkim Agricultural Land Ceiling and Reforms Act, 1977

35. Certain laws to cease to have effect.

- On and from the commencement of the provisions of this Chapter, the provisions contained in the Revenue Order No. 1, dated the 17th May, 1917 and all other laws relating to matters governed by this Chapter shall cease to have any force and effect.