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[Cites 0, Cited by 0] [Section 82(4)] [Section 82] [Entire Act]

State of Madhya Pradesh - Subsection

Section 82(4)(VI) in The M.P. Bhumi Vikas Rules, 1984

(VI)Roof Exit. - Where roofs are used as roof gardens or for other habitable purposes, sufficient stairways shall e extended to it to provide the necessary exit facilities required for such occupancy.