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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Mizoram - Subsection

Section 26(2) in Mizoram Police Act, 2011

(2)The District Armed Reserve will be sub-divided into appropriate numbers of Platoons, each headed by a Reserve Sub-Inspector. The Platoons will be further subdivided into Sections, each of which will be headed by a senior Havilder or senior Head Constable. Each Section shall have two Havilders or Head Constables who could lead the half-Sections when so deployed.