Section 73(1)(e) in The M.P. Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997

[Cites 0, Cited by 0] [Section 73(1)] [Section 73] [Entire Act]

(e)it does not bear any mark which it should have borne under the provisions of sub-rule (3) of Rule 57; or

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