Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax Jaipur Ii vs M/S Rajasthan Rajya Vidyut Prasaran ... on 16 April, 2018
Bench: Rohinton Fali Nariman, Navin Sinha
ITEM NO.18 COURT NO.11 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 10681/2018
(Arising out of impugned final judgment and order dated 05-07-2017
in DBITA No. 181/2017 passed by the High Court Of Judicature For
Rajasthan At Jaipur)
PR. COMMISSIONER OF INCOME TAX JAIPUR II Petitioner(s)
VERSUS
M/S RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LTD. Respondent(s)
(FOR ADMISSION and I.R. and IA No.49194/2018-CONDONATION OF DELAY
IN FILING and IA No.49196/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Date : 16-04-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE NAVIN SINHA
For Petitioner(s) Mr. Maninder Singh, ASG
Mr. P.K. Mullick, Adv.
Mrs. Purnima Bhatt, Adv.
Mrs. Soma Mullick, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag along with S.L.P. (C) No. 16244 of 2014.
(R. NATARAJAN) (SAROJ KUMARI GAUR) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by VISHAL ANAND Date: 2018.04.16 16:49:35 IST Reason: