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Jammu & Kashmir High Court - Srinagar Bench

Dilshad Ahmad Sangoo vs State Of J&K And Ors on 28 May, 2021

Author: Dhiraj Singh Thakur

Bench: Dhiraj Singh Thakur

                                                                                   Case No. 227
                                                                              (After Notice Cause List)



                                     HIGH COURT OF JAMMU & KASHMIR
                                               AT SRINAGAR
                                          (Through Video Conference)


                                                                   SWP No. 421/2018
                                                                   IA No. 01/2018

              Dilshad Ahmad Sangoo                                    .....Appellant(s)/Petitioner(s)

                                           Through: Mr. N.A. Tabassum, Advocate.

                                     Vs

              State of J&K and ors.                                             ..... Respondent(s)

                                           Through: None.

              Coram: HON'BLE MR. JUSTICE DHIRAJ SINGH THAKUR, JUDGE

                                                       ORDER

28.05.2021 Await appearance of learned counsel for the respondents.

List again on 23.7.2021.

Meanwhile, pleadings be completed on behalf of respondents No. 1 and 3.

(Dhiraj Singh Thakur) Judge Srinagar 28.05.2021 NARESH NARESH KUMAR 2021.05.29 14:19 I attest to the accuracy and integrity of this document