Jammu & Kashmir High Court - Srinagar Bench
Dilshad Ahmad Sangoo vs State Of J&K And Ors on 28 May, 2021
Author: Dhiraj Singh Thakur
Bench: Dhiraj Singh Thakur
Case No. 227
(After Notice Cause List)
HIGH COURT OF JAMMU & KASHMIR
AT SRINAGAR
(Through Video Conference)
SWP No. 421/2018
IA No. 01/2018
Dilshad Ahmad Sangoo .....Appellant(s)/Petitioner(s)
Through: Mr. N.A. Tabassum, Advocate.
Vs
State of J&K and ors. ..... Respondent(s)
Through: None.
Coram: HON'BLE MR. JUSTICE DHIRAJ SINGH THAKUR, JUDGE
ORDER
28.05.2021 Await appearance of learned counsel for the respondents.
List again on 23.7.2021.
Meanwhile, pleadings be completed on behalf of respondents No. 1 and 3.
(Dhiraj Singh Thakur) Judge Srinagar 28.05.2021 NARESH NARESH KUMAR 2021.05.29 14:19 I attest to the accuracy and integrity of this document