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State of Andhra Pradesh - Section

Section 7 in Andhra Pradesh Un-aided Minority Professional Institutions (Regulations of Admissions into Under Graduate Medical and Dental Professional Course Rules, 2006

7. Cut off date for admissions.

- The Management shall close and complete the admission process as per the schedule fixed by the Medical Council of India/ Dental Council of India/ Dr. NTR University of Health Sciences as the case may be.