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Allahabad High Court

Smt.Shudha Srivatava vs Dr.Charan Singh Yadav Director Animal ... on 25 August, 2022

Author: Rajeev Singh

Bench: Rajeev Singh





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 21
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 2419 of 2018
 

 
Applicant :- Smt.Shudha Srivatava
 
Opposite Party :- Dr.Charan Singh Yadav Director Animal Husbandry Lucknow
 
Counsel for Applicant :- Anurag Srivastava
 

 
Hon'ble Rajeev Singh,J.
 

Case is called out.

No one has put in appearance on behalf of the applicant.

Sri Vinayak Saxena, learned Standing Counsel informs that order of the writ court has already complied with, therefore, the present contempt application lost its efficacy.

Accordingly, the present contempt application is dismissed as infructuous.

Order Date :- 25.8.2022 Gaurav/-