Allahabad High Court
Smt.Shudha Srivatava vs Dr.Charan Singh Yadav Director Animal ... on 25 August, 2022
Author: Rajeev Singh
Bench: Rajeev Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 21 Case :- CONTEMPT APPLICATION (CIVIL) No. - 2419 of 2018 Applicant :- Smt.Shudha Srivatava Opposite Party :- Dr.Charan Singh Yadav Director Animal Husbandry Lucknow Counsel for Applicant :- Anurag Srivastava Hon'ble Rajeev Singh,J.
Case is called out.
No one has put in appearance on behalf of the applicant.
Sri Vinayak Saxena, learned Standing Counsel informs that order of the writ court has already complied with, therefore, the present contempt application lost its efficacy.
Accordingly, the present contempt application is dismissed as infructuous.
Order Date :- 25.8.2022 Gaurav/-