Section 3(1)(e) in The M.P. Shops and Establishments Act, 1958

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State of Madhya Pradesh - Subsection

Section 3(1)(e) in The M.P. Shops and Establishments Act, 1958

(e)offices of the Union or State Government or of Local Authorities and of the Reserve Bank of India, the State Bank of India and the Life Insurance Corporation;

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State of Madhya Pradesh - Subsection

Section 3(1)(e) in The M.P. Shops and Establishments Act, 1958