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[Cites 0, Cited by 0] [Section 10(6)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(6)(b) in The Fugitive Economic offenders Act, 2018

(b)his electronic mail address submitted in connection with an application for enrolment under section 3 of the Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2016 (18 of 2016); or