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State of Maharashtra - Section

Section 70 in The Maharashtra Specified Co-operative Societies Elections to Committees Rules, 1971

70. Production and inspection of election papers.

(1)While in the custody of the Returning Officer-
(a)the packets of unused ballot papers ;
(b)the packets of used ballot papers whether valid, tendered or rejected;
(c)the packets of marked copies of the voters' list,
shall not be opened and their contents shall not be inspected by or produced before any person or authority, except under the order of the Commissioner or a Court or other competent authority.
(2)All other papers relating to the election shall be open to public inspection.