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[Cites 0, Cited by 0] [Section 36] [Entire Act]

Union of India - Subsection

Section 36(4) in The Dock Workers (Safety, Health And Welfare) Regulations, 1990

(4)Hatch covers, tarpaulins, fore and aft beams and thwartship beams which have been removed shall be so laid down, stacked or secured that they cannot fall into the hold or otherwise cause danger.