Orissa High Court
Raj Kishor Deo vs State Of Odisha And Others .... Opposite ... on 3 August, 2021
Bench: S.K.Mishra, Savitri Ratho
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P. (C) No.37866 of 2020
Raj Kishor Deo .... Petitioner
Mr.Satya Mohanty, Advocate
-versus-
State of Odisha and others .... Opposite Parties
Mr.P.P.Mohanty, Addl. Government Advocate
CORAM:
JUSTICE S.K.MISHRA
JUSTICE SAVITRI RATHO
ORDER
Order No. 03.08.2021
03. 1. This matter is taken up through Hybrid mode.
2. Rejoinder affidavits filed by the petitioner in Court today be kept on record. The petitioner has also filed an interim application bearing I.A. No.10295 of 2021 for appropriate direction. The same be tagged to the record.
3. List this matter on 10.08.2021, as prayed for.
( S.K.Mishra) Judge (Savitri Ratho) Judge Bichi Page 1 of 1