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[Cites 0, Cited by 0] [Section 58A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 58A(a) in The M.P. Irrigation Act, 1931

(a)the expression "new canal" means :
(i)a canal, the construction of which has been undertaken on or after the 1st April, 1951; or
(ii)such existing canal, the improvement or extension of which has been undertaken on or after the said date;