Section 10(9)(c) in The M.P. Janpad Panchayat and Zila Panchayat Standing Committees (Election of Members, Powers and Functions and Term of Members and Procedure for the Conduct of Business) Rules, 1994

[Cites 0, Cited by 0] [Section 10(9)] [Section 10] [Entire Act]

(c)If, the mark is so placed as to make it doubtful for which candidate the vote was given; or

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