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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Rajasthan - Subsection

Section 33(7) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(7)The provisions of rule 15, 16, 18, 19, 20, 21, 24, 25, 26, 27, 28, 29, 30 and 32 shall apply mutatis mutandis to the election of President and Member of Managing committee of Distributary committee.