Supreme Court - Daily Orders
Rameshbhai Chaturbhai Prajapati vs Minaxiben on 2 July, 2019
Bench: Arun Mishra, M.R. Shah
1
ITEM NO. 9 + 11 + 10 + 8 + 56 COURT NO.4 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
MA No. 1024 of 2019 in MA No. 3206 of 2018 in SLP (C) No.
23946/2011
RAMESHBHAI CHATURBHAI PRAJAPATI & ORS. Petitioner(s)
VERSUS
MINAXIBEN & ORS. Respondent(s)
(FOR ADMISSION and IA No.25049/2019-DIRECTION OF COURT ORDER)
with
MA No. 1025/2019 in MA No. 3207/2018 in SLP (C) No. 23969/2011
(for admission and IA No. 25104/2019 – direction)
with
MA No. 1026/2019 in MA No. 3208/2018 in SLP (C) No. 24462/2011
(for admission and IA No. 25095/2019 – direction)
MA No. 1027 of 2019 in MA No. 3209 of 2018 in SLP (C) No. 24144 of
2011
(for admission, and IA No. 25138/2019 - clarification/direction)
with
MA No. 986/2019 in MA No. 4/2019 in SLP (C) No. 31654/2016
(for admission and IA No. 25063/2019 - modification)
Date : 02-07-2019 These applications were called on for hearing
today.
CORAM : HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE M.R. SHAH
For Petitioner(s) Mr. Ejaz Maqbool, AOR
Mr. George Thomas, Adv.
Mr. Nakul Pradhan, Adv.
Ms. Tanya Shree, Adv.
Signature Not Verified
Mr. Mohammad Abdulla, Adv.
Digitally signed by
JAYANT KUMAR ARORA
Date: 2019.07.03
15:48:32 IST
For Respondent(s)
Reason:
Mr. Pradhuman Gohil, Adv.
Mrs. Taruna Singh Gohil, Adv.
Mr. Himanshu Chaubey, Adv.
Ms. Charu Mathur, Adv.
2
Mr. Ardhendumauli Kumar Prasad, Adv.
Mr. Amit Sharma, Adv.
Mr. D. N. Ray, Adv.
Mr. Parthiv B. Shah, Adv.
Mr. Lokesh K. Choudhary, Adv.
Mr. Dillip Kumar Nayak, Adv.
Ms. Disha Ray, Adv.
Mrs. Sumita Ray, Adv.
Mr. Nikhil Goel, Adv.
Ms. Naveen Goel, Adv.
Mr. Dushyant Sarna, Adv.
UPON hearing the counsel the Court made the following
O R D E R
We are not inclined to entertain these applications. The applications are, accordingly, dismissed.
(JAYANT KUMAR ARORA) (JAGDISH CHANDER) COURT MASTER BRANCH OFFICER