Section 13 in The Industrial Development Bank Of India General Regulations, 1994
13.
/616In exercise of the powers conferred by sub-sections (1) and (2) of section 37 of the Industrial Development Bank of India Act, 1964 (18 of 1964), and in supersession of the Industrial Development Bank of India General Regulations, 1964 except as respect things done or omitted to be done before such supersession, the Board, with the previous approval of the Central Government, makes the following regulations, namely :-
