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State of Punjab - Section

Section 4 in The Adesh University Act, 2012

4. Objects of the University.

- The objects of the University shall be,-
(i)to provide for instruction, teaching, education, research and training at all levels in all disciplines of higher education including professional, medical, technical, general education, language and literature, art and culture, management, tourism and hospitality and in any other stream and subject, as per the needs of the industry and the society in general, as may be deemed necessary by the University through all the modes of education as may emerge or become relevant in future ;
(ii)to promote the academic aspirants of the rural students ;
(iii)to undertake industry oriented teaching, training and research, extension programmes and to provide employable skills with a view to contribute to the development of the society ;
(iv)to provide for research, creation, advancement and dissemination of knowledge, wisdom and understanding ;
(v)to encourage and motivate leading industrial houses for setting up at the campuses their respective corporate institutes for academia industry nexus ;
(vi)to disseminate knowledge so as to make it accessible to all strata of the society ;
(vii)to promote Punjabi studies, to provide for research in Punjabi Language and Literature and to undertake measures for the development of Punjabi Language, Literature and Culture; and Powers and functions of the University ;
(viii)to do all such things, as may be necessary or desirable to further the objects of the University.