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[Cites 0, Cited by 0] [Section 47B(2)] [Section 47B] [Entire Act]

State of Jharkhand - Subsection

Section 47B(2)(e) in Jharkhand Co-operative Societies Act, 2008

(e)has, in the opinion of the State Government, such financial or other interest as is likely to affect prejudicially the discharge by him of his functions as a member; or