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[Cites 0, Cited by 0] [Section 268(7)] [Section 268] [Entire Act]

State of West Bengal - Subsection

Section 268(7)(i) in West Bengal Municipal Corporation Act, 2006

(i)any other work, including the demolition of any building or any part thereof, which, in the opinion of the Commissioner, is necessary for executing any of the works specified in clauses (a) to (h).