Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Assam - Subsection Section 12(2) in The Assam Alienation of Land (Regulation) Act, 1980 (2)In particular and without prejudice to the generality of the foregoing power such rules may provide for any matter which is required to be or may be prescribed under this Act.
