Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 15] [Section 341] [Entire Act] Union of India - Subsection Section 341(2) in The Code of Criminal Procedure, 1973 (2)An order under this section, and subject to any such order, an order under Section 340, shall be final, and shall not be subject to revision.
