Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Telecom Regulatory Authority Of India - Section Section 92 in Telecommunication (Broadcasting and Cable) Services (Eighth) (Addressable Systems) Tariff Order, 2017 92. The Authority in the draft TTO proposed to retain the following seven genres for the purpose of fixation of genre price cap: (i)General Entertainment(ii)News and Current Affairs(iii)Infotainment(iv)Sports(v)Kids(vi)Movies(vii)Devotional
