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State of Jharkhand - Section

Section 533 in Bihar Education Code, 1961

533. Limit prescribed for the appointment of Superintendents and Assistant Superintendents of Hostels attached to Government Schools.

- Limit of three years is fixed for the tenure of the post of Superintendents and Assistant Superintendents of hostels attached to Government schools, at the end of which period it should be deemed to be vacant and applications should be invited for the next period of three years. The incumbent who has just relinquished office may apply again if he so wishes and his application may be considered along with others. The first appointment should be on probation for six months and no one who has been a Superintendent or Assistant Superintendent for more than six years should be reappointed.(G.O. no. 499-E., dated the 15th February, 1939, from Government in the Education Department.)