Section 47(1) in National Housing Bank (Officers') Service Regulations, 1997
(1)The recommendations for pre-mature retirement would be on any of the following grounds:(a)Officer whose integrity is doubtful(b)Officer who are found to be in effective/in-efficient in performing their duties especially during last 3 years.(c)Officer who have developed physical limitations/in-capacitations which affect their performance to a sufficient degree and officers suffering from serious diseases which affect performance and endanger the health/fitness of others around in the office.(d)Any other case, which Special Committee may in its opinion consider suitable for recommending for pre-mature retirement.
