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[Cites 0, Cited by 16] [Section 11(1)] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(1)(g) in The Prevention Of Cruelty To Animals Act, 1960

(g)being the owner, neglects to exercise or cause to be exercised reasonably any dog habitually chained up or kept in close confinement; or