Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Gujarat - Section Section 143 in The Gujarat Panchayats Act, 1993 143. Audit of accounts. - The Gujarat Local Fund Audit Act, 1963 shall apply to the auditing of the accounts of taluka panchayats.
