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State of West Bengal - Section

Section 6D in The Indian Red Cross Society (Bengal Branch) Act, 1920

6D. [ Vacancies. [Sections 6A, 6B, 6C, 6D, 6E and 6F first inserted by W.B. Act 47 of 1950. Thereafter, sections 6A and 6D omitted, and sections 6B and 6F substituted, by W.B. Act 31 of 1963.]

- Omitted by W.B. Act 31 of 1963.]