Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Uttar Pradesh - Subsection Section 2(vi) in U.P. Zila Panchayats Service Rules, 1970 (vi)"Lower grade servants" means servants drawing [pay at less than rupees forty] [For latest pay, please see current G.O.] per mensem;
